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State of Goa - Section

Section 62 in The Goa, Daman and Diu Secondary and Higher Secondary Education Rules, 1975

62. Duties and functions of the Associate Moderator.

(1)An Associate Moderator shall also function as a Moderator of the unit of assessment.
(2)He/She shall perform his/her powers as the Chief Moderator for the unit of assessment assigned to him/her and shall directly report to the Assessment Camp Officer and to the Camp Observer for the work allotted to him/her.