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[Cites 0, Cited by 0] [Section 62] [Entire Act]

State of Goa - Subsection

Section 62(2) in The Goa, Daman and Diu Secondary and Higher Secondary Education Rules, 1975

(2)He/She shall perform his/her powers as the Chief Moderator for the unit of assessment assigned to him/her and shall directly report to the Assessment Camp Officer and to the Camp Observer for the work allotted to him/her.