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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 3(3) in Jammu and Kashmir Nursing Council Act, 2012

(3)The Council shall consist of following:—
(a) Principal, Government Medical College, Srinagar/Jammu ex officio, President by rotation of two years. The firstPresident of the Council shall be the Principal. GovernmentMedical College, Srinagar during which period the Principal,Government Medical College, Jammu shall be a member of theCouncil. Similarly, during the president ship of the PrincipalGovernment Medical College, Jammu, the Principal, GovernmentMedical College. Srinagar shall be a member of the Council.
(h) Principal, Government Dental College, Srinagar/Indira GandhiGovernment Dental College. Jammu or their representatives (Members)
(c) the Director. Health Services, Kashmir/Jammu or theirrepresentative (Members)
(d) representative of SKIMS (Member to be nominated by the Government)
(e) three Principals of the existing Government NursingColleges/Institutes, that is, AMT School Jammu, AMT School,Srinagar and College of Nursing SKIMS, Srinagar (Members ex officio)
(f) representative of Govt. Medical College, Srinagar/Jammu notbelow the rank of Assistant Professor (Member to be nominated by the Government)
(g) Matron of two major hospitals of the State (i. e. SMHS,Srinagar and GMCH, Jammu registered under the Act) (Members to be nominated by the Government)
(h) two Auxiliary Nurse, Midwives amongst the registered AuxiliaryNurse, Midwives under the Act(one from each division)  
(i) two female multipurpose health workers elected amongst theregistered female multipurpose health workers under the Act (onefrom each division) (Members)
(j) representative of the Administrative Department not below therank of Deputy Secretary to Government (Member)
(k) two representatives of private paramedical/nursing institutes(one from each division) (Members to be nominated by the Government)
(I) two representatives of associations of nursing/paramedicals(one from each Division) (Members to he nominated by the Government).