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[Cites 0, Cited by 0] [Section 72(1)] [Section 72] [Entire Act]

Union of India - Subsection

Section 72(1)(d) in Pension Fund Regulatory and Development Authority (Employees Service) Regulations, 2015

(d)Ever involve in any type of activities/favours and physical facilities so as to place himself in an embarrassing position in the discharge of his duties with integrity and fairness.