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State of Rajasthan - Section

Section 11 in The University of Rajasthan (Amendment) Act, 1962

11. Removal of doubts and difficulties.

(1)For the removal of doubts it is hereby declared that the bodies constituted under the principal Act shall cease to exist on the date they are re-constituted in accordance with the provisions made in this Act.
(2)In any difficulty arises as to the reconstitution of any Authority of the University, after coming into force of the University of Rajasthan (Amendment) Act, 1962, or otherwise in giving effect to the provisions thereof, the State Government may, in consultation with the Vice-Chancellor, as occasion may require, by order, do anything which appears to it necessary for the purpose of removing the difficulty.