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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Rajasthan - Subsection

Section 11(1) in The University of Rajasthan (Amendment) Act, 1962

(1)For the removal of doubts it is hereby declared that the bodies constituted under the principal Act shall cease to exist on the date they are re-constituted in accordance with the provisions made in this Act.