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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Madhya Pradesh - Subsection

Section 2(ii) in The Gwalior Vyapar Mela Pradhikaran Adhiniyam, 1996

(ii)"Trade Fair" means trade, industrial, agricultural, cattle fairs or any other fair as may be specified by the State Government from time to time held at Gwalior trade fair area.