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[Cites 0, Cited by 0] [Section 20] [Entire Act]

State of West Bengal - Subsection

Section 20(1) in The Uttar Banga Krishi Viswavidyalaya Act, 2000

(1)The Board of Examinations shall have the following members -
(a)the Vice-Chancellor;
(b)the Deans of Faculties;
(c)the Dean, Students' Welfare;
(d)the Registrar; and
(e)the Deputy Registrar (Examination).