Section 20 in The Uttar Banga Krishi Viswavidyalaya Act, 2000
20. Board of Examinations.
(1)The Board of Examinations shall have the following members -(a)the Vice-Chancellor;(b)the Deans of Faculties;(c)the Dean, Students' Welfare;(d)the Registrar; and(e)the Deputy Registrar (Examination).(2)The Vice-Chancellor shall be the Chairman, and the Registrar shall be the Secretary, of the Board of Examinations.(3)The duties of the Board of Examinations shall be-(a)to organise and supervise the conduct of University Examinations;(b)to appoint internal and external examiners where necessary;(c)to review and moderate results, where necessary, in accordance with the rules as may be prescribed from time to time;(d)to provisionally declare the results of the University examinations and to recommend to the Academic Council and the Executive Council the award of the degrees of the University for their approval.
