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State of Haryana - Section

Section 295 in Punjab Jail Manual

295. Periods of duty, Drill, Arrangements of Duties.

(1)Every head warder shall ordinarily be on duty for six hours daily, exclusive of the period spent on night duty and drill, and at the opening of wards, cells and other compartments in the morning and the locking up of prisoners at night.
(2)Every head warder shall attend such drills and parades for instruction in drilling, manoeuvring practice in the use of arms and other matters in the nature of military training, as the Superintendent may from time to time prescribe in that behalf.
(3)The periods of duty shall be so arranged that a head warder shall be present at every relief of warders from duty of any kind throughout the day and night.