Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 1, Cited by 3]

Himachal Pradesh High Court

Naryodhan Dass vs . Mohan Lal & Another on 19 June, 2023

Author: Virender Singh

Bench: Virender Singh

Naryodhan Dass Vs. Mohan Lal & Another .

RSA No. 96 of 2023 19.06.2023 Present: Mr. Ajay Sharma, Senior Advocate with Mr. Ajay Thakur, Advocate for the appellant.

Mr. Abhishek Nagta, Advocate for respondent No.1.

Respondent No.2, duly served, however, no one has put appearance on his behalf. Hence, he is proceeded against ex parte.

List on 4th July, 2023.

In the meanwhile, record of learned trial Court, as well as, learned First Appellate Court, be requisitioned.

CMP No. 4846 of 2023.

Reply, if any, be filed on or before the next date of hearing.

Interim order to continue, till then.

(Virender Singh) Judge June 19, 2023(ps) ::: Downloaded on - 20/06/2023 20:32:16 :::CIS