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[Cites 0, Cited by 0] [Section 17(2)] [Section 17] [Entire Act]

Union of India - Subsection

Section 17(2)(iii) in The Bangalore Metro Railway (General) Rules, 2011

(iii)a "Violet" aspect indicates that the route is set and locked but may not be fully clear and a train operating under cab signals may proceed under the authority of the cab signals but a train operating on the sole authority of line side signals must stop and seek instructions from the Traffic Controller;