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[Cites 0, Cited by 0] [Section 20] [Entire Act]

Union of India - Subsection

Section 20(a) in Joint Electricity Regulatory Commission for the State of Goa and Union Territories (Solar PV Grid Interactive System based on Net Metering) Regulations, 2019" (hereinafter referred to as "Net Metering Regulations, 2019")

(a)A Consumer intending to set up a Solar Project or who has already installed such a system may download the Application Form from the concerned Distribution Licensee's website and submit it, duly filled, along with technical details of the Project to the concerned office of the Distribution Licensee along with registration fee, or apply and pay the fee online.