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[Cites 0, Cited by 0] [Section 81] [Entire Act]

State of Uttar Pradesh - Subsection

Section 81(iii) in U.P. Revenue Code (Amendment) Act, 2016

(iii)in clause (b), for the words and punctuation marks ^^dqavk vkSj vU; lq/kkjksa dks] lHkh Hkkj ls eqDr] jkT; ljdkj esa fufgr lekk tk,xk the words and punctuation marks ^^dqa;s vkSj vU; lq/kkj lHkh Hkkjksa ls eqDr gksdj] jkT; ljdkj esa fufgr gks tk;saxs shall be substituted;