Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 1] [Entire Act] State of Punjab - Subsection Section 1(iii) in The Punjab Town Improvement Trust Gratuity Rules, 1971 (iii)They shall apply to all whole time [Servants] [G.S.R. 70/P.A. 4/22 Section 73 Amendment/77 dated 16-6-1979 LS Part 3, 24-6-1977.] of the Trusts in the State.
