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State of Mizoram - Section

Section 12 in Mizoram Liquor (Prohibition and Control) Rules, 2014

12. Verification of consignment of IMFL on arrival.

- On arrival of consignment, the Licencee shall at once report it to the Commissioner or Superintendent concerned for verification. The consignment should not be opened till the arrival of verifying Excise & Narcotics Officer. The verification of the consignment done by Officer-in-Charge of the bonded warehouse shall Indian Made Foreign Liquor be countersigned by officer authorised by the Commissioner. In the case of retail shop the verification done by officer authorised by Superintendent shall be countersigned by the Officer-in-Charge of an Excise & Narcotics Station. A copy of the invoice countersigned by concerned officer shall be returned to the sender and one copy be kept in the office.