Himachal Pradesh High Court
Aman Yadav vs . State Of H.P. & Ors. on 25 April, 2023
Bench: Vivek Singh Thakur, Sushil Kukreja
Aman Yadav Vs. State of H.P. & Ors.
CWP No. 2231/2023.
25.04.2023 Present: Mr. Pankaj Sawant, Advocate, for the petitioner.
Mr. Sidharth Jalta, Deputy Advocate General, for respondents No. 1 to 4.
CMP No. 4371/2023For the reasons stated in the application, delay in re-filing the petition after removing objection, is condoned.
Application stands disposed of.
CWP No. 2231/2023 & CMP No. 4370/2023 Notice. Mr. Sidharth Jalta, learned Deputy Advocate General, appears and waives service of notice on behalf of respondents No. 1 to 4 and seeks time to file response. Be filed, as prayed, within four weeks.
Notice to respondent No. 5 returnable for 14.06.2023, on taking steps within two days.
List on 14th June, 2023.
( Vivek Singh Thakur ) Judge ( Sushil Kukreja ) Judge 25th April, 2023 (raman) ::: Downloaded on - 25/04/2023 20:42:45 :::CIS