Himachal Pradesh High Court
Aman Yadav vs . State Of H.P. on 6 March, 2023
Bench: Tarlok Singh Chauhan, Virender Singh
Aman Yadav vs. State of H.P. .
Cr. A. No. 19/20216.3.2023 Present: Ms. Shivani Tegta, vice counsel for the appellant.
Mr. I. N. Mehta, Sr. Addl. A.Gs. with Mr. J. S. Guleria, Dy.A.G. & Mr. Rajat Chauhan, Law Officer, for the respondents-State.
Learned vice counsel for the appellant prays for and is granted three weeks' time to inspect the file.
List on 3.4.2023.
(Tarlok Singh Chauhan) r Judge (Virender Singh) Judge 6.3.2023 (pankaj) ::: Downloaded on - 07/03/2023 20:33:41 :::CIS