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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Telangana - Subsection

Section 9(c) in Telangana State Electricity Regulatory Commission (Forecasting, Scheduling, Deviation Settlement and Related Matters for Solar and Wind Generation Sources) Regulations, 2018

(c)The FOR has made available a model Regulation on forecasting, scheduling and deviation settlement of wind and solar generating stations at the state level facilitating the State Commissions for adoption and issue of Regulation in this matter accordingly.