Section 89(2) in Mizoram Cooperative Societies Act, 2006
(2)The said annual status report may include the following details for each type of or sectoral co-operatives(a)total number of co-operatives;(b)membership with bifurcations such as active members, regular or permanent members, inactive members, nominal members, sympathiser members or associate members;(c)business and financial statistics;(d)category-wise staff and employees deployment;(e)co-operatives registered afresh, deregistered, cancelled, closed, wound-up and under superession, during the preceding financial year:(f)co-operatives working with profit or losses, accumulated losses or otherwise;(g)details regarding inquiry, inspection and surcharge proceedings initiated under progress and concluded during the year;
