Section 89(2)(b) in Mizoram Cooperative Societies Act, 2006

[Cites 0, Cited by 0] [Section 89(2)] [Section 89] [Entire Act]

State of Mizoram - Subsection

Section 89(2)(b) in Mizoram Cooperative Societies Act, 2006

(b)membership with bifurcations such as active members, regular or permanent members, inactive members, nominal members, sympathiser members or associate members;

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State of Mizoram - Subsection

Section 89(2)(b) in Mizoram Cooperative Societies Act, 2006