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[Cites 0, Cited by 0] [Section 41] [Entire Act]

State of Chattisgarh - Subsection

Section 41(4) in Chhattisgarh Juvenile Justice (Care and Protection of Children) Rules, 2006

(4)Jurisdiction. - (a) The Special Juvenile Police Unit shall have the jurisdiction on a number of Police Stations in a particular zone as identified as necessary by the SJPU for taking into account the density of children at risk in the area by the Special Juvenile Police Unit. Every District shall have a minimum of one Special Juvenile Police Unit;
(b)Affiliation to the Jurisdictional Police Station. - Every Special Juvenile Police Unit shall be affiliated to the nearest police station for documentation and for any specific assistance.