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[Cites 0, Cited by 0] [Section 41(4)] [Section 41] [Entire Act]

State of Chattisgarh - Subsection

Section 41(4)(b) in Chhattisgarh Juvenile Justice (Care and Protection of Children) Rules, 2006

(b)Affiliation to the Jurisdictional Police Station. - Every Special Juvenile Police Unit shall be affiliated to the nearest police station for documentation and for any specific assistance.