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State of Rajasthan - Section

Section 38 in The Rajasthan Subordinate Accounts Service Rules, 1963

38. Regulation of Pay, Leave, Allowances, Pension etc.

- Except as provided in these Rules, the pay, allowances, pensions, leave and other service conditions of the members of the Service shall be regulated by:-
(1)The Rajasthan Travelling Allowance Rules, 1971;
(2)The Rajasthan Civil services (Unification of Pay Scales) rules, 1950;
(3)The Rajasthan Civil services (Rationalisation of Pay Scales) Rules, 1956;
(4)The Rajasthan Civil Services (Classification, Control and Appeal) Rules, 1958;
(5)The Rajasthan Service Rules, 1951;
(6)Rajasthan Civil Services (Revised Pay Scales) Rules, 1961.
(7)Any other Rules prescribing general conditions of Service made by the Appropriate Authority under the proviso to Articles 309 of the Constitution of India for the time being in force.