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[Cites 0, Cited by 0] [Section 38] [Entire Act]

State of Rajasthan - Subsection

Section 38(7) in The Rajasthan Subordinate Accounts Service Rules, 1963

(7)Any other Rules prescribing general conditions of Service made by the Appropriate Authority under the proviso to Articles 309 of the Constitution of India for the time being in force.