Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4] [Entire Act] State of Uttar Pradesh - Subsection Section 4(i) in The U.P. Subordinate Forest (Rangers, Deputy Rangers and Foresters) Service Rules, 1951 (i)leave unfilled or hold in abeyance any vacant post or posts without thereby entitling any members of the service to compensation; and
