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State of Punjab - Section

Section 51 in The Punjab Land Revenue Rules

51. In absence of special order inferior landowners to be liable for the land revenue.

- Where there are superior and inferior landowners in the same estate or in the same holding, the inferior landowners shall, in the absence of any special order of the Financial Commissioner, to the contrary, be liable for the land revenue.Note. - Rule 51 omitted in Punjab vide Punjab Legislative Supplement Part III dated 18.7.1980