Section 16 in U.P. Clinical Establishments (Registration and Regulation) Rules, 2016
16. Meetings of the authority.
(1)The meetings of the Authority shall be held at least once in a month at a stipulated date and time.(2)Every meeting of the Authority shall be presided over by the Chairperson.(3)Notice of every meeting other than a special meeting shall be issued by the Convener to each member not less than one week before the date of the meeting.
