Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 16] [Entire Act] State of Uttar Pradesh - Subsection Section 16(3) in U.P. Clinical Establishments (Registration and Regulation) Rules, 2016 (3)Notice of every meeting other than a special meeting shall be issued by the Convener to each member not less than one week before the date of the meeting.
