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[Cites 0, Cited by 0] [Section 62D(1)] [Section 62D] [Entire Act]

State of Karnataka - Subsection

Section 62D(1)(g) in Karnataka Irrigation Act, 1965

(g)such number of persons representing different projects of minor irrigation and lift irrigation works in the State and elected in such manner as may be specified in the bye-laws of the Water Users Apex Level Federation.