(1)The committee of management of the Water Users Apex Level Federation shall consist of the following members, namely:-(a)the Minister-in-charge of major and medium irrigation, Government of Karnataka who shall be the Chair person;(b)the Minister-in-charge of minor irrigation, Government of Karnataka who shall be the Co-chairperson;(c)the Secretary to Government, Irrigation Department, Government of Karnataka;(d)one expert in the field of participatory irrigation management nominated by the State Government;(e)Chief Executive / Managing Director of the Water Users Apex Level Federation;(f)Chair persons of all the Command Area Development Authorities;(g)such number of persons representing different projects of minor irrigation and lift irrigation works in the State and elected in such manner as may be specified in the bye-laws of the Water Users Apex Level Federation.
