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[Cites 0, Cited by 0] [Section 79(4)] [Section 79] [Entire Act]

State of Haryana - Subsection

Section 79(4)(b) in Haryana Narcotic Drugs and Psychotropic Substances Rules, 1985

(b)is suspected to relate to cases of international character and the quantity of opium thus seized is fifteen kilograms or more; or