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Union of India - Section

Section 76 in The Navy (Pay And Allowances) Regulations, 1966

76. [Officers on deputation to civil posts in Central/State Governments. [Substitued by S.R.O. 19(E), dated 23rd October, 1986]

(1)"Officers on deputation to civil posts in Central/State Governments, except in the case of officers deputed to Intelligence Bureau, Ministry of Home Affairs, who have to wear Service Uniform frequently, though not all the time."]
(2)The entire cost of the outfit allowance shall be debitable to the estimates of the Union Ministry or State Government under which the officer is employed at the time the allowance becomes due for payment.