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[Cites 0, Cited by 0] [Section 76] [Entire Act]

Union of India - Subsection

Section 76(1) in The Navy (Pay And Allowances) Regulations, 1966

(1)"Officers on deputation to civil posts in Central/State Governments, except in the case of officers deputed to Intelligence Bureau, Ministry of Home Affairs, who have to wear Service Uniform frequently, though not all the time."]