Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Punjab - Section

Section 37 in The Punjab Scheduled Castes Land Development & Finance Corporation (Staff) Regulations, 1971

37. Protection to employees.

- The Corporation shall, in respect of acts done in good faith and in the interest of the Corporation extend protection to all employees of the Corporation in the Court of law or elsewhere.