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State of Jharkhand - Section

Section 88 in The Jharkhand Agricultural Produce Markets Rules, 2000

88. Assessment of market fee.

- Assessment Sub-committee constituted under sub-section (1) of section 27-A shall have a quorum of two members:Provided that the Sub-committee consisting of two members may in its direction refer the case to a bench consisting of all the members of the Subcommittee.
(ii)When an assessment is made by all the three members of the Subcommittee and the members are of divided opinion on any point, such point or points shall be decided in accordance with the opinion of the majority, provided that the assessment is made by a bench consisting of only two persons, such point or points shall be referred to the third person and shall be decided in accordance with the opinion of the majority.