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[Cites 0, Cited by 0] [Section 88] [Entire Act]

State of Jharkhand - Subsection

Section 88(ii) in The Jharkhand Agricultural Produce Markets Rules, 2000

(ii)When an assessment is made by all the three members of the Subcommittee and the members are of divided opinion on any point, such point or points shall be decided in accordance with the opinion of the majority, provided that the assessment is made by a bench consisting of only two persons, such point or points shall be referred to the third person and shall be decided in accordance with the opinion of the majority.