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State of Madhya Pradesh - Section

Section 17 in The M.P. Samaj Ke Kamjor Vargon Ke Liye Vidhik Sahayata Tatha Vidhik Salah Adhiniyam, 1976

17. Recruitment and conditions of service of Officers and Servants.

(1)The Board may, with the previous approval of the State Government, make regulations for the determination of the remuneration and other conditions of service of its officers and servants.
(2)The State Government shall make rules for the recruitment of the officers and servants of the Board :Provided that till such rules are made by the State Government the rules applicable to the recruitment to service under the State Government shall mutatis mutandis apply to the Board.]