Section 17(1) in The Orissa Cement Control Order, 1973
(1)Every stockist shall maintain a proper account of cement dealt in by him showing-(a)opening balance;(b)stock received on each day indicating sources from which stocks were received and the references of the relative documents of purchase and movement;(c)[ the stocks disposed of on each day and names and full addresses of the customers;] [Substituted vide SRO No. 193/75/ 29.3.1975.](d)the closing balance at the end of each day.
