Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 17(1)] [Section 17] [Entire Act] State of Odisha - Subsection Section 17(1)(b) in The Orissa Cement Control Order, 1973 (b)stock received on each day indicating sources from which stocks were received and the references of the relative documents of purchase and movement;