Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Haryana - Subsection

Section 2(xvii) in The Faridabad Complex Water-Supply Bye-laws

(xvii)"Storage cistern" means any cistern, other than a flushing cistern having a free water surface under atmospheric pressure from which water supplied from the city water works is delivered for use otherwise than through a draw-off tap fixed to the cistern.