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[Cites 0, Cited by 0] [Section 123(3)] [Section 123] [Entire Act]

State of West Bengal - Subsection

Section 123(3)(c) in West Bengal Municipal (Building) Rules, 2007

(c)the sink waste pipe shall have an internal diameter of not less than 5 cm (2 inch) and shall be preferably provided with a trap of drawn lead or other equally suitable material fitted with a brass cleaning screw at the bend.