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State of West Bengal - Section

Section 123 in West Bengal Municipal (Building) Rules, 2007

123. Sinks.

— (1) A sink shall be so located that as least one of its sides will be against an external wall or in a window recess or in a position to ensure suitable connection.
(2)
(a)Sinks shall be constructed of glazed stoneware enamelled fire clay or other equally suitable material;
(b)they shall be of such shape as will facilitate their maintenance in a state of cleanliness;
(c)no wood work shall be used for covering any such sink;
(d)the bottom of the sink shall slope towards the outlet.
(3)
(a)A pipe shall be joined to the sink by a bell mouth at the bottom of the sink having its internal diameter about one inch larger at the sink than at the other ends;
(b)the sink outlet shall be fitted with a brass grating and a plug;
(c)the sink waste pipe shall have an internal diameter of not less than 5 cm (2 inch) and shall be preferably provided with a trap of drawn lead or other equally suitable material fitted with a brass cleaning screw at the bend.