Section 41(2) in The Garo Hills Cotton Jute and Ginger Trade Regulation, 1980

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State of Meghalaya - Subsection

Section 41(2) in The Garo Hills Cotton Jute and Ginger Trade Regulation, 1980

(2)Notwithstanding such repeal every licence granted and any action taken under the provisions of the Garo Hills Cotton Trade Regulation, 1952 shall be deemed to have been granted or taken under this Regulation.First Schedule[See Section 5 (1)]Licence fee as follows-

	Cotton	Ginger	Jute
	Rs.	Rs.	Rs.
1. General	250	150	200
2. Selective Licence	50	30	40
	Per hat	Per hat	Per hat.

Form 'A'Licence[See Section 6 (1)]Class of Licence General/Selective in Cotton/Jute/Ginger/(Strike out whichever is not applicable)

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State of Meghalaya - Subsection

Section 41(2) in The Garo Hills Cotton Jute and Ginger Trade Regulation, 1980