Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 7] [Entire Act] State of Himachal Pradesh - Subsection Section 7(i) in The Himachal Pradesh and Bilaspur (New State) Act, 1954 (i)in sub-section (5), for the word "Delhi" the words "Delhi, Himachal Pradesh" shall be substituted; and
