Section 15(3) in The Jharkhand State Agricultural University Act, 2000
(3)In particular, and without prejudice to the generality of the foregoing powers, the Academic Council shall have power-(i)to advise the Board of Management in all academic matters including the control and management of libraries;(ii)to make recommendations for the institutions of professorships, associate professorships, assistant professorships and other teaching posts including posts in research and extension education and in regard to the duties thereof;(iii)to formulate, modify or revise schemes for the constitution or reconstitution of departments of teaching, research and extension education;(iv)to make regulations regarding the admission of students to a University and determine the number to be admitted;(v)to make regulations relating to the course of study leading to degrees, diplomas and certificates;(vi)to make regulations relating to the conduct of examinations and to maintain and promote standards;(vii)to make recommendations regarding post-graduate teaching, research and extension education;(viii)to make recommendations regarding the qualifications to be prescribed for teachers in a University.(ix)to exercise such other powers and perform such other duties as may be conferred or imposed on it by or under the provisions of this Act.
