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[Cites 0, Cited by 0] [Section 15(3)] [Section 15] [Entire Act]

State of Jharkhand - Subsection

Section 15(3)(ii) in The Jharkhand State Agricultural University Act, 2000

(ii)to make recommendations for the institutions of professorships, associate professorships, assistant professorships and other teaching posts including posts in research and extension education and in regard to the duties thereof;