(1)This Act may be called [the Telangana Atiyat Enquiries Act, 1952] [Substituted by G.O.Ms.No.46, Law (F) Department, dated 01.06.2016.].(2)It extends to the whole of [the State of Telangana] [Substituted by G.O.Ms.No.46, Law (F) Department, dated 01.06.2016.].(3)It shall come into force on such date as the Government may, by notification in the [Official Gazette] [Substituted for the word 'Jarida' by the Andhra Pradesh Adaptation of Laws Order (A.P.A.O.), 1957.] appoint in this behalf.
