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[Cites 0, Cited by 0] [Section 1] [Entire Act]

State of Telangana - Subsection

Section 1(3) in Telangana Atiyat Enquiries Act, 1952

(3)It shall come into force on such date as the Government may, by notification in the [Official Gazette] [Substituted for the word 'Jarida' by the Andhra Pradesh Adaptation of Laws Order (A.P.A.O.), 1957.] appoint in this behalf.