Section 387 in Rajasthan Land Revenue (Land Records) Rules, 1957
387. Register of State Grants.
- Instructions for its preparation are given in para 225. While looking to this register, the inspecting officer should see:-(i)Whether the register is properly maintained:(ii)Whether the entries contain all the revenue-free estates;(iii)Whether estates assessed to revenue have been expunged from the register and whether the order of resumption has been correctly applied;(iv)Whether existence of Muafidars is regularly certified and their death promptly reported by the Patwari; and(v)Whether the verification of conditional Muafis is duly carried out by the Tehsildar.
